Andhra Pradesh State Council of Higher Education Act, 1988

AN ACT TO PROVIDE FOR THE CONSTITUTION OF A STATE COUNCIL TO ADVISE THE GOVERNMENT IN MATTERS RELATING TO HIGHER EDUCATION IN THE STATE AND TO OVERSEE ITS DEVELOPMENT WITH PERSPECTIVE PLANNING AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.

Act number

Act 16 of 1988

Year

1988

Enacted on

21-04-1988

In force from

1 January 1988

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

Read the full text of Andhra Pradesh State Council of Higher Education Act, 1988 section by section on LawLens.

Official source: India Code