Andhra Pradesh State Development Corporation Act, 2020

AN ACT TO PROVIDE STATUTORY STATUS TO AND FOR STRENGTHENING THE ANDHRA PRADESH STATE DEVELOPMENT CORPORATION (APSDC) FOR THE PURPOSES OF PLANNING, FUNDING AND FINANCING THE ECONOMIC AND SOCIAL DEVELOPMENT PROJECTS AND ACTIVITIES IN ALIGNMENT WITH SUSTAINABLE DEVELOPMENT GOALS

Act number

Act 33 of 2020

Year

2020

Enacted on

23-12-2020

Jurisdiction

Andhra Pradesh State Act

Subjects

Public Finance

Read the full text of Andhra Pradesh State Development Corporation Act, 2020 section by section on LawLens.

Official source: India Code