Andhra Pradesh State Road Transport Corporation (Absorption of Employees into Government Service) Act, 2019

AN ACT TO ABSORB THE EMPLOYEES OF THE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION INTO THE GOVERNMENT SERVICE AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.

Act number

Act 36 of 2019

Year

2019

Enacted on

27-12-2019

Jurisdiction

Andhra Pradesh State Act

Subjects

Public Service

Read the full text of Andhra Pradesh State Road Transport Corporation (Absorption of Employees into Government Service) Act, 2019 section by section on LawLens.

Official source: India Code