Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001

AN ACT TO PROVIDE FOR THE LEVY AND COLLECTION OF TAX ON ENTRY OF CERTAIN GOODS INTO LOCAL AREAS IN THE STATE OF ANDHRA PRADESH AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 39 of 2001

Year

2001

Enacted on

16-10-2001

In force from

30 December 2005

Jurisdiction

Andhra Pradesh State Act

Subjects

Taxation

Read the full text of Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001 section by section on LawLens.

Official source: India Code