Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987
AN ACT TO PROVIDE FOR THE LEVY AND COLLECTION OF A TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS.
- Act number
- Act 22 of 1987
- Year
- 1987
- Enacted on
- 18-04-1987
- In force from
- 19 April 2010
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Taxation
Read the full text of Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987 section by section on LawLens.
Official source: India Code