Andhra Pradesh (Telangana Area) Horse Racing and Betting Tax Regulation, 1358 Fasli (Adaptation and Amendment) Act, 2015

AN ACT FURTHER TO AMEND THE ANDHRA PRADESH (TELANGANA AREA) HORSE RACING AND BETTING TAX REGULATION, 1358 FASLI.

Act number

Act 17 of 2015

Year

2015

Enacted on

08-10-2015

Jurisdiction

Andhra Pradesh State Act

Subjects

Taxation

Read the full text of Andhra Pradesh (Telangana Area) Horse Racing and Betting Tax Regulation, 1358 Fasli (Adaptation and Amendment) Act, 2015 section by section on LawLens.

Official source: India Code