Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

AN ACT TO PROVIDE FOR THE DEVELOPMENT AND PROMOTION OF TOURISM, DEVELOPMENT OF ART AND CULTURE, AND CONSERVATION AND PROMOTION OF HERITAGE IN THE STATE OF ANDHRA PRADESH, AND TO ESTABLISH AN AUTONOMOUS BOARD AND AUTHORITIES TO ACHIEVE THE ABOVE OBJECTIVES AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO

Act number

Act 4 of 2017

Year

2017

Enacted on

26-04-2017

In force from

26 April 2017

Jurisdiction

Andhra Pradesh State Act

Subjects

Administrative Law

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Official source: India Code