Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

AN ACT TO PROVIDE FOR THE CONSTITUTION OF A COMMISSIONERATE FOR ESTABLISHING, EXPANDING AND ADMINISTERING DISTRICT, ERSTWHILE TALUK HOSPITALS AND DISPENSARIES FOR PROVIDING BETTER MEDICAL CARE IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 29 of 1986

Year

1986

Enacted on

18-08-1986

In force from

25 September 2008

Jurisdiction

Andhra Pradesh State Act

Subjects

Health And Medicine

Read the full text of Andhra Pradesh Vaidya Vidhana Parishad Act, 1986 section by section on LawLens.

Official source: India Code