Andhra Pradesh Water Resources Regulatory Commission Act, 2009

AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF THE ANDHRA PRADESH WATER RESOURCES REGULATORY COMMISSION FOR REGULATION OF WATER RESOURCES WITHIN THE STATE OF ANDHRA PRADESH, FACILITATE EFFECTIVE UTILIZATION OF WATER RESOURCES WITHIN THE STATE TO ENSURE ITS SUSTAINABLE AND SCIENTIFIC MANAGEMENT FOR DRINKING, AGRICULTURE, INDUSTRIAL AND OTHER PURPOSES AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 15 of 2009

Year

2009

Enacted on

09-09-2009

In force from

8 September 2009

Jurisdiction

Andhra Pradesh State Act

Subjects

Environment Forests And Wildlife, Administrative Law

Read the full text of Andhra Pradesh Water Resources Regulatory Commission Act, 2009 section by section on LawLens.

Official source: India Code