Andhra Public Premises (Eviction of Unauthorised Occupants) Act, 1968
AN ACT TO PROVIDE FOR THE EVICTION OF UNAUTHORISED OCCUPANTS FROM PUBLIC PREMISES AND FOR MATTERS CONNECTED THEREWITH
- Act number
- Act 20 of 1968
- Year
- 1968
- Enacted on
- 12-10-1968
- In force from
- 5 October 1968
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Administrative Law, Land And Property
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Official source: India Code