Damodaram Sanjivayya National Law University Act, 2008
AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF UNIVERSITY OF LAW IN THE STATE AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.
- Act number
- Act 32 of 2008
- Year
- 2008
- Enacted on
- 24-09-2008
- In force from
- 24 September 2008
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Education
Read the full text of Damodaram Sanjivayya National Law University Act, 2008 section by section on LawLens.
Official source: India Code