Dr. Abdul Haq Urdu University Act, 2016

AN ACT TO ESTABLISH AND INCORPORATE A UNIVERSITY AT THE STATE LEVEL MAINLY TO PROMOTE AND DEVELOP URDU LANGUAGE AND TO IMPART VOCATIONAL AND TECHINICAL EDUCATION IN URDU MEDIUM THROUGH CAMPUS BASED TEACHING AND DISTANCE EDUCATION MODES AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 13 of 2016

Year

2016

Enacted on

07-05-2016

In force from

3 November 2018

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

Read the full text of Dr. Abdul Haq Urdu University Act, 2016 section by section on LawLens.

Official source: India Code