Dr.Y.S.R. Horticultural University Act, 2007

AN ACT TO ESTABLISH AND INCORPORATE A UNIVERSITY AND AFFILIATING UNIVERSITY FOR THE DEVELOPMENT OF HORTICULTURAL SCIENCES IN THE STATE OF ANDHRA PRADESH AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number
Act 30 of 2007
Year
2007
Enacted on
10-12-2007
In force from
18 April 2011
Jurisdiction
Andhra Pradesh State Act
Subjects
Education

Read the full text of Dr.Y.S.R. Horticultural University Act, 2007 section by section on LawLens.

Official source: India Code