Sri Venkateswara Veterinary University, Act, 2005

AN ACT TO PROVIDE FOR THE ESTABLISHMENT AND INCORPORATION OF A TEACHING AND AFFILIATING UNIVERSITY IN VETERINARY SCIENCES IN THE STATE OF ANDHRA PRADESH AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 18 of 2005

Year

2005

Enacted on

28-04-2005

In force from

1 January 2005

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

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Official source: India Code