Vijayawada Municipal Corporation Act, 1981
AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF A MUNICIPAL CORPORATION FOR THE CITY OF VIJAYAWADA
- Act number
- Act 23 of 1981
- Year
- 1981
- Enacted on
- 01-12-1981
- In force from
- 13 April 2005
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Housing And Urban Development
Read the full text of Vijayawada Municipal Corporation Act, 1981 section by section on LawLens.
Official source: India Code