Visakhapatnam Municipal Corporation Act, 1979
AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF A MUNICIPAL CORPORATION FOR THE CITY OF VISAKHAPATNAM.
- Act number
- Act 19 of 1979
- Year
- 1979
- Enacted on
- 12-07-1979
- In force from
- 13 April 2005
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Administrative Law
Read the full text of Visakhapatnam Municipal Corporation Act, 1979 section by section on LawLens.
Official source: India Code