Assam Acquisition of Land for Flood Control and Prevention of Erosion (Validation) Act, 1959

Act number

Act 21 of 1960

Year

1960

Enacted on

02-06-1960

In force from

27 May 1960

Jurisdiction

Assam State Act

Subjects

Land And Property, Disaster Management, Environment Forests And Wildlife

Read the full text of Assam Acquisition of Land for Flood Control and Prevention of Erosion (Validation) Act, 1959 section by section on LawLens.

Official source: India Code