Assam Adhiars Protection and Regulation Act, 1948

An Act to provide for the protection and regulation of Adhiars in Assam. Preamble. - Whereas it is expedient to provide for the protection of tenants of agricultural lands paying rent in kind in the Province of Assam. It is hereby enacted as follows:-

Act number
Act 12 of 1948
Year
1948
Enacted on
16-06-1948
In force from
3 June 1948
Jurisdiction
Assam State Act
Subjects
Land And Property, Agriculture

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Official source: India Code