Assam Advocates Welfare Fund Act, 1998

Notification No. LGL. 40/98/121. - The following Act of the Assam Legislative Assembly which received the assent of the President is hereby published for general information. (Received the Assent of the President on 1st June, 1999). An Act to provide for constitution of a Welfare Fund for the benefit of Advocates in the State of Assam and for matters connected therewith or incidental thereto. It is hereby enacted in the Forty-ninth Year of the Republic of India, as follows:

Act number

Act 18 of 1999

Year

1999

Enacted on

01-06-1999

In force from

15 June 1999

Jurisdiction

Assam State Act

Subjects

Judiciary And Legal Profession, Social Welfare

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Official source: India Code