ASSAM ANCIENT MONUMENTS AND RECORDS ACT, 1959

Published in the Assam Gazette, dated the 7th October, 1959. An Act to provide for the preservation and protection of ancient and historical monuments and records in Assam other than those declared by or under law made by Parliament to be of national importance Preamble. - Whereas it is expedient to provide for the preservation and protection of ancient and historical monuments and records in Assam other than those declared by or under law made by Parliament to be of national importance and certain other matters connected therewith: It is hereby enacted in the Tenth Year of the Republic of India as follows: Preliminary

Act number

Act 25 of 1959

Year

1959

Enacted on

07-10-1959

In force from

24 September 1959

Jurisdiction

Assam State Act

Subjects

Land And Property

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Official source: India Code