Assam Autonomous Districts Administration of Justice Act, 1960
- Year
- 1960
- Enacted on
- 20-04-1960
- In force from
- 20 April 1960
- Jurisdiction
- Assam State Act
- Subjects
- Tribal And Minority Affairs, Judiciary And Legal Profession
Read the full text of Assam Autonomous Districts Administration of Justice Act, 1960 section by section on LawLens.
Official source: India Code