ASSAM AUTONOMOUS DISTRICTS ADMINISTRATION OF JUSTICE (MISCELLANEOUS PROVISIONS) ACT, 1957
- Act number
- Act 22 of 1957
- Year
- 1957
- Enacted on
- 04-12-1957
- In force from
- 14 December 1957
- Jurisdiction
- Assam State Act
- Subjects
- Tribal And Minority Affairs, Judiciary And Legal Profession
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Official source: India Code