Assam Backward Classes Commission Act, 1993
- Act number
- Act 17 of 1993
- Year
- 1993
- Enacted on
- 24-11-1993
- In force from
- 4 November 1993
- Jurisdiction
- Assam State Act
- Subjects
- Social Welfare
Read the full text of Assam Backward Classes Commission Act, 1993 section by section on LawLens.
Official source: India Code