ASSAM BETTERMENT FEE AND MOORING TAX (DIBRUGARH) ACT, 1953
An Act for the levy of betterment fee and mooring tax in Dibrugarh Sub-division Preamble. - Whereas it is necessary to levy a betterment fee and mooring tax in Dibrugarh Sub-division :
- Act number
- Act 13 of 1953
- Year
- 1953
- Enacted on
- 03-06-1953
- In force from
- 26 May 2953
- Jurisdiction
- Assam State Act
- Subjects
- Taxation
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Official source: India Code