Assam Co-operative Societies Act, 1949

Published in the Assam Gazette, dated 8th February, 1950. An Act to facilitate the formation and working of Co-operative Societies and to consolidate and amend the law relating to Co-operative Societies in the Province of Assam Preamble. - Whereas it is expedient further to facilitate the formation and working of Co-operative Societies for the purpose of thrift, self-helf, mutual aid and creating the quality of credit worthiness among agriculturists, artisans and other persons with common economic needs so as to bring about a higher standard of living better business, better methods of production, equitable distribution and exchange and for that purpose to consolidate and amend the law relating to co-operative Societies in the Province of Assam; It is hereby enacted as follows :

Act number
Act 1 of 1950
Year
1950
Enacted on
08-02-1950
In force from
25 January 1950
Jurisdiction
Assam State Act
Subjects
Cooperatives And Societies

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Official source: India Code