Assam College Employees (Provincialisation) Act, 2005

(Received the assent of the Governor on 19th December, 2005) No. LGL. 112/2005/158. - The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information. An Act to provide for provincialisation of the services of employees of the Non-Government Colleges in receipt of deficit grants-in-aid in the State of Assam. Preamble. - Whereas it is expedient to provincialise the services of employees of the Non-Government Colleges in receipt of deficit grants-in-aid from the Government of Assam. It is hereby enacted in the Fifty-sixth Year of the Republic of India as follows :-

Act number

Act 46 of 2005

Year

2005

Enacted on

23-12-2005

In force from

24 May 2017

Jurisdiction

Assam State Act

Subjects

Public Service, Education

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Official source: India Code