ASSAM COMMISSIONERS' POWERS DlSTRIBUTION ACT, 1939

Construction of enactments, etc., in force in the territories comprised with in the Commissionership of Assam 1Reference 2Constructions 1. Commissioner Commissioner, Assam Valley Division, or such other authorityas the Governor may direct. 2. Commissioner of a (or the) Division 3. Commissioner, Surma Valley and Hill Division

Act number
Act 1 of 1939
Year
1939
Enacted on
26-04-1939
In force from
26 April 1939
Jurisdiction
Assam State Act
Subjects
Administrative Law

Read the full text of ASSAM COMMISSIONERS' POWERS DlSTRIBUTION ACT, 1939 section by section on LawLens.

Official source: India Code