ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2017

Act number
Act 42 of 2017
Year
2017
Enacted on
30-10-2017
In force from
16 October 2017
Jurisdiction
Assam State Act
Subjects
Public Finance

Read the full text of ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2017 section by section on LawLens.

Official source: India Code