ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2019

Act number
Act 20 of 2019
Year
2019
Enacted on
31-12-2020
In force from
26 December 2019
Jurisdiction
Assam State Act
Subjects
Public Finance

Read the full text of ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2019 section by section on LawLens.

Official source: India Code