Assam Court Fees (Amendment) Act, 1932

Published in the Assam Gazette of the 27th April, 1932. An Act to amend to Court-Fees Act, 1870 Whereas it is necessary to amend the Court-Fees Act, 1870 (Act VII of 1870) in its application to Assam in the manner hereinafter appearing; It is hereby enacted as follows:

Act number

Act 3 of 1932

Year

1932

Enacted on

27-04-1932

In force from

1 May 1932

Jurisdiction

Assam State Act

Subjects

Civil Law And Procedure

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Official source: India Code