Assam Court Fees (Amendment) Act, 1947

Published in the Assam Gazette of the 17th December, 1947. An Act to amend the Court-fees Act in its application to Assam Preamble. - Whereas it is expedient to amend the Court-fees Act (Act VII of 1870), in its application to the Province of Assam, in the manner hereinafter appearing; It is hereby enacted as follows:

Act number

Act 18 of 1947

Year

1947

Enacted on

17-12-1947

In force from

11 September 1947

Jurisdiction

Assam State Act

Subjects

Civil Law And Procedure, Judiciary And Legal Profession

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Official source: India Code