Assam Court Fees (Second Amendment) Act, 1958

Act number

Act 20 of 1958

Year

1958

Enacted on

18-06-1958

In force from

16 June 1958

Jurisdiction

Assam State Act

Subjects

Civil Law And Procedure

Read the full text of Assam Court Fees (Second Amendment) Act, 1958 section by section on LawLens.

Official source: India Code