Assam Criminal Law (Amendment) Act, 1970

Published in the Assam Gazette, Extraordinary, dated the 5th May, 1970. An Act to amend the Rules for the Administration of Justice in the North Cachar Hills Sub-division of the State of Assam Preamble. - Whereas it is expedient to amend the rules for the Administration of Justice in the North Cachar Hills Sub-division of the State of Assam, hereinafter called the said rules, in the manner hereinafter appearing; It is hereby enacted in the Twenty-first Year of the Republic of India as follows:

Act number

Act 5 of 1970

Year

1970

Enacted on

05-05-1970

In force from

28 April 1970

Jurisdiction

Assam State Act

Subjects

Criminal Procedure

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Official source: India Code