Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1956

Act number
Act 8 of 1956
Year
1956
Enacted on
01-04-1956
In force from
1 January 1956
Jurisdiction
Assam State Act
Subjects
Constitutional Law

Read the full text of Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1956 section by section on LawLens.

Official source: India Code