ASSAM EDUCATION (PROVINCIALISATION OF SERVICES OF TEACHERS AND RE-ORGANISATION OF EDUCATIONAL INSTITUTIONS) ACT, 2017

Act number

Act 25 of 2017

Year

2017

Enacted on

11-04-2017

In force from

9 May 2018

Jurisdiction

Assam State Act

Subjects

Education, Public Service

Read the full text of ASSAM EDUCATION (PROVINCIALISATION OF SERVICES OF TEACHERS AND RE-ORGANISATION OF EDUCATIONAL INSTITUTIONS) ACT, 2017 section by section on LawLens.

Official source: India Code