Assam Executive Magistrates (Temporary Powers) Act, 1983
Modifications in the Code
- Act number
- Act 1 of 1983
- Year
- 1983
- Enacted on
- 28-01-1983
- In force from
- 28 January 1983
- Jurisdiction
- Assam State Act
- Subjects
- Criminal Procedure
Read the full text of Assam Executive Magistrates (Temporary Powers) Act, 1983 section by section on LawLens.
Official source: India Code