ASSAM FAMINE RELIEF AND INSURANCE FUND ACT, 1948
- Act number
- Act 28 of 1948
- Year
- 1948
- Enacted on
- 29-12-1949
- In force from
- 29 December 1948
- Jurisdiction
- Assam State Act
- Subjects
- Disaster Management, Social Welfare, Public Finance
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Official source: India Code