ASSAM FINANCE COMMISSION (MISCELLANEOUS PROVISION) ACT, 1995
- Act number
- Act 6 of 1995
- Year
- 1995
- Enacted on
- 18-04-1995
- In force from
- 18 April 1995
- Jurisdiction
- Assam State Act
- Subjects
- Public Finance, Administrative Law
Read the full text of ASSAM FINANCE COMMISSION (MISCELLANEOUS PROVISION) ACT, 1995 section by section on LawLens.
Official source: India Code