Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2007
- Act number
- Act 17 of 2007
- Year
- 2007
- Enacted on
- 29-08-2007
- In force from
- 24 August 2007
- Jurisdiction
- Assam State Act
- Subjects
- Public Finance
Read the full text of Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2007 section by section on LawLens.
Official source: India Code