Assam Fixation of Ceiling on Land Holdings Act, 1956

Published in the Assam Gazette, dated 16-1-1957. An Act to impose limits on the amount of land that may be held by a person. Preamble. - Whereas it is deemed necessary to make provision for imposition of limits on the amount of land that may be held by a person ; It is hereby enacted in the Seventh Year of the Republic of India as follows :

Year

1957

Enacted on

16-01-1957

In force from

7 December 1956

Jurisdiction

Assam State Act

Subjects

Land And Property

Read the full text of Assam Fixation of Ceiling on Land Holdings Act, 1956 section by section on LawLens.

Official source: India Code