Assam Forest Protection Force Act, 1986
An Act to provide for the constitution and regulation of a Force called the Assam Forest Protection Force for the better protection and security of the forests, forest produce and wild life of Assam It is hereby enacted in the Thirty-Seventh Year of the Republic of India as follows :
- Act number
- Act 12 of 1987
- Year
- 1987
- Enacted on
- 22-12-1987
- In force from
- 22 December 1987
- Jurisdiction
- Assam State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Assam Forest Protection Force Act, 1986 section by section on LawLens.
Official source: India Code