Assam Ganja and Bhang Prohibition Act, 1953

Act number
Act 21 of 1959
Year
1959
Enacted on
01-06-1959
In force from
1 June 1959
Jurisdiction
Assam State Act
Subjects
Criminal Law

Read the full text of Assam Ganja and Bhang Prohibition Act, 1953 section by section on LawLens.

Official source: India Code