ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019

Act number
Act 17 of 2019
Year
2019
Enacted on
30-12-2020
In force from
30 December 2019
Jurisdiction
Assam State Act
Subjects
Taxation

Read the full text of ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019 section by section on LawLens.

Official source: India Code