Assam Gratuity Act, 1992

Act number
Act 13 of 1993
Year
1993
Enacted on
01-07-1993
In force from
19 July 2017
Jurisdiction
Assam State Act
Subjects
Labour And Employment

Read the full text of Assam Gratuity Act, 1992 section by section on LawLens.

Official source: India Code