ASSAM HEALTH ESTABLISHMENTS ACT, 1993

Act number

Act 18 of 1993

Year

1993

Enacted on

24-12-1993

In force from

24 December 1933

Jurisdiction

Assam State Act

Subjects

Health And Medicine

Read the full text of ASSAM HEALTH ESTABLISHMENTS ACT, 1993 section by section on LawLens.

Official source: India Code