ASSAM HEALTH (PROHIBITION OF MANUFACTURING, ADVERTISEMENT, TRADE, STORAGE, DISTRIBUTION, SALE AND CONSUMPTION OF ZARDA, GUTKHA, PANMASALA ETC. CONTAINING TOBACCO AND/OR NICOTINE) ACT, 2013
- Act number
- Act 1 of 2014
- Year
- 2014
- Enacted on
- 11-02-2014
- In force from
- 8 February 2014
- Jurisdiction
- Assam State Act
- Subjects
- Health And Medicine
Read the full text of ASSAM HEALTH (PROHIBITION OF MANUFACTURING, ADVERTISEMENT, TRADE, STORAGE, DISTRIBUTION, SALE AND CONSUMPTION OF ZARDA, GUTKHA, PANMASALA ETC. CONTAINING TOBACCO AND/OR NICOTINE) ACT, 2013 section by section on LawLens.
Official source: India Code