ASSAM LAND HOLDING (ADOPTION OF RELATIONSHIP UNDER THE ASSAM LAND AND REVENUE REGULATION, 1886 IN THE ACQUIRED PERMANENTLY SETTLED ESTATES) ACT, 1974

Act number

Act 1 of 1975

Year

1975

Enacted on

19-02-1975

In force from

18 January 1975

Jurisdiction

Assam State Act

Subjects

Land And Property

Read the full text of ASSAM LAND HOLDING (ADOPTION OF RELATIONSHIP UNDER THE ASSAM LAND AND REVENUE REGULATION, 1886 IN THE ACQUIRED PERMANENTLY SETTLED ESTATES) ACT, 1974 section by section on LawLens.

Official source: India Code