Assam Non-Agricultural Urban Areas Tenancy Act, 1955

Act number
Act 12 of 1955
Year
1955
Enacted on
06-07-1955
In force from
26 June 1955
Jurisdiction
Assam State Act
Subjects
Land And Property

Read the full text of Assam Non-Agricultural Urban Areas Tenancy Act, 1955 section by section on LawLens.

Official source: India Code