Assam Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2004

Act number
Act 23 of 2004
Year
2004
Enacted on
29-12-2004
In force from
27 December 2004
Jurisdiction
Assam State Act
Subjects
Public Service

Read the full text of Assam Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2004 section by section on LawLens.

Official source: India Code