Assam Preventive Detention Act, 1980

An Act to provide for preventive detention in certain cases and matters connected therewith. In exercise of the Powers conferred by section 3 of the Assam State Legislature (Delegation of Powers) Act, 1980 (38 of 1980) the President is pleased to enact as follows: -

Year

1980

Enacted on

19-07-1980

In force from

19 July 1980

Jurisdiction

Assam State Act

Subjects

Defence And National Security, Constitutional Law

Read the full text of Assam Preventive Detention Act, 1980 section by section on LawLens.

Official source: India Code